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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(3) in The Punjab Security of State Act, 1953

(3)If any person approaches or is in the neighbourhood of any such building, place or property as is mentioned in sub-section (1) in circumstances, which afford reasonable grounds for believing that he intends to contravene that sub-section, he shall be deemed to have attempted a contravention thereof.