Delhi High Court - Orders
Priyank Mehra vs University Of Delhi, Through Its Vice ... on 18 August, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4087/2020, CMs No.14660-62/2020 & 18507/2020
PRIYANK MEHRA ... Petitioner
Through Mr.Vivek B.Saharya, Adv.
versus
UNIVERSITY OF DELHI, THROUGH ITS
VICE CHANCELLOR & ANR. ... Respondents
Through Mr.Mohinder JS Rupal, Standing
Counsel with Mr.Hardik Rupal, Adv.
for R-1/University of Delhi.
Mr.Apoorv Kurup and Ms.Nidhi
Mittal, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 18.08.2020 This hearing is conducted through video conferencing. I have heard Mr.N.Hariharan, Sr.Adv. appearing in W.P.(C) No.4001/ 2020 in part.
It is agreed by the learned counsel for the parties in the connected matters that they shall forward their suggestions/ submissions to Mr.Sudeep Singh, learned counsel appearing in W.P.(C) No.4001/2020. Mr.Sudeep Singh shall then consolidate the suggestions/submissions and file them. Needful be done by 20.08.2020.
List on 25.08.2020, at the end of the Board.
JAYANT NATH, J.
AUGUST 18, 2020/v Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:20.08.2020 15:09:05