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[Cites 0, Cited by 0] [Section 35E(4)] [Section 35E] [Entire Act]

Union of India - Subsection

Section 35E(4)(a) in The Income Tax Act, 1961

(a)an amount equal to one-tenth of the expenditure specified in sub-section (2) (such one-tenth being hereafter in this sub-section referred to as the instalment); or