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Madhya Pradesh High Court

Ashish Rajouria vs The Union Of India on 29 November, 2023

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 5059 of 2011 (ASHISH RAJOURIA Vs THE UNION OF INDIA AND OTHERS) Dated : 29-11-2023 Parties through their counsel.

As prayed by learned counsel for the parties, list the matter on 30.11.2023.

(MILIND RAMESH PHADKE) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 30-Nov-23 11:09:00 AM