Section 14 in The M.P. Economiser Rules, 1959

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State of Madhya Pradesh - Section

Section 14 in The M.P. Economiser Rules, 1959

14. [ Fee for issue of renewed certificate. [Substituted by Notification No. 1- 2-1-1-98, dated 30th September 1999, published in Madhya Pradesh Rajpatra Part IV (Ga), dated 22-10-1999.]

- The fee payable for the issue of a renewed certificate shall be calculated on the basis of the economiser rating as shown below: -

For an economiser rating not exceeding 100 sq.m.	Rs. 800/-
For an economiser rating exceeding 100 sq.m. but not exceeding200 sq.m.	Rs. 1200/-
For an economiser rating exceeding 200 sq.m. but not exceeding400 sq.m.	Rs. 1500/-
For an economiser rating exceeding 400 sq.m. but not exceeding800 sq.m.	Rs. 3000/-
For an economiser rating exceeding 800 sq.m. but not exceeding1000 sq.m.	Rs. 4000/-

Above 1000 for every 200 or part thereof an addition fee for Rs. 100/- shall be charged ;Provided that when any owner is willing to accept a renewed certificate tor less than 24 months in order to appropriate the date of the annual inspection to the date on which other economiser in the locality are inspected, a certificate for such shorter period as may be necessary for such approximation at the rate of one twenty-fourth of the ordinary fee for each full month, fraction of a month but being reckoned for such month.]

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State of Madhya Pradesh - Section

Section 14 in The M.P. Economiser Rules, 1959

14. [ Fee for issue of renewed certificate. [Substituted by Notification No. 1- 2-1-1-98, dated 30th September 1999, published in Madhya Pradesh Rajpatra Part IV (Ga), dated 22-10-1999.]