Punjab-Haryana High Court
Nehru Rural Development Educational ... vs Iris Computer Ltd on 23 November, 2022
247 CRM-M-35957-2017
NEHRU RURAL DEVELOPMENT EDUCATIONAL TRUST & ORS
VS IRIS COMPUTER LTD.
Present: Mr. S.S. Sarwara, Advocate
for the petitioners.
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On request of the learned counsel for the petitioner, adjourned to 17.05.2023.
(JASJIT SINGH BEDI) JUDGE 23.11.2022 JITESH 1 of 1 ::: Downloaded on - 24-11-2022 09:44:13 :::