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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(ix) in The West Bengal Factories (Safety Officers) Rules, 1978

(ix)to investigate into causes and circumstances of every fatal, serious and select accident and dangerous occurrence,. compile necessary reports and tender advice to prevent their recurrence,