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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2)(e) in Non-Resident Indians' (Keralites) Commission Act, 2015

(e)Inquire into unfair practice, against Non-Resident Indians' (Keralites) and make recommendations to concerned Government Departments or Agencies on the action to be taken in the matter;