Delhi High Court - Orders
Anchor Health And Beauty Care Pvt Ltd vs Procter & Gamble ... on 21 September, 2023
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1536/2016
ANCHOR HEALTH AND BEAUTY CARE PVT LTD
..... Plaintiff
Through: Ms. Tanya Arora (VC),
Advocate
versus
PROCTER & GAMBLE MANUFACTURING(TIANJIN)
CO LTD & ORS
..... Defendant
Through: Mr. Jithin M. George, Advocate
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 21.09.2023 Vide order dated 11.10.2017, the proceedings in the suit have been stayed till the disposal of the rectification petition which was pending before the IPAB but which has been transferred now to Hon'ble High Court of Delhi and is yet to be listed before the Hon'ble Court.
Put up for further proceedings on 12.12.2023.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 21, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:44:50