Allahabad High Court
Data Ram vs State Of U.P. on 17 February, 2017
Author: Pratyush Kumar
Bench: Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 1294 of 2017 Applicant :- Data Ram Opposite Party :- State Of U.P. Counsel for Applicant :- Santosh Kumar Kanaujia Counsel for Opposite Party :- Govt. Advocate Hon'ble Pratyush Kumar,J.
Learned A.G.A. states that she has not received instructions.
Put up as fresh on 23rd February, 2017.
Meanwhile learned A.G.A. may obtain instructions.
Order Date :- 17.2.2017 Arti Sharma