Uttarakhand High Court
BA2--21/2012 on 19 April, 2012
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
BA2 21/2012 Hon'ble Servesh Kumar Gupta, J.
Mr. Arvind Vashistha, Advocate, for the applicant.
Mr. P.S. Bohara, Brief Holder, for the State.
It has been argued on behalf of the applicant that CCTV footage of the ATM does not show the picture of accused applicant. It has been further argued that the accused was not arrested at the spot.
Learned Brief Holder for the State prays for and is allowed two weeks' time to file counter affidavit and the CD containing CCTV footage of the ATM.
List after two weeks.
(Servesh Kumar Gupta, J.) 19.4.2012 Prabodh