Section 2(1)(iii) in Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961

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State of Karnataka - Subsection

Section 2(1)(iii) in Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961

(iii)such portion of land adjoining the site of an ancient monument as may be required for fencing or covering in or otherwise preserving such monument, and

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State of Karnataka - Subsection

Section 2(1)(iii) in Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961