Section 18(3)(h) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

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State of Tamilnadu - Subsection

Section 18(3)(h) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(h)one member each nominated by the Chancellor representing,-

(i)Chambers of Commerce;

(ii)Industries including engineering and technology;

(iii)Other Sciences; and

(iv)Law; and