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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2) in Jammu and Kashmir School Education Rules, 2010

(2)The application for opening of a private school shall be accompanied by a no objection certificate each from the:-a. Municipal Corporation/Committee, Panchayat, LAWDA or any other local body and/or any other institution concerned, as the case may be;b. Traffic Police;c. Public Works Department (from the safety standpoint); andd. Fire and Emergency Service Department.