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[Cites 0, Cited by 322] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(i) in The Protection of Children from Sexual Offences Act, 2012

(i)utters any word or makes any sound, or makes any gesture or exhibits any object or part of body with the intention that such word or sound shall be heard, or such gesture or object or part of body shall be seen by the child; or