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State of Tamilnadu - Section

Section 40 in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

40. Report and Returns.

- The Authority shall prepare its annual report as provided in section 78 in Form 'P'.Form 'A'[See rule 3 (2)]Application for Registration of ProjectToThe Real Estate Regulatory Authority______________________SirI/We hereby apply for the grant of registration of my/our project to be set up at_________________Taluk ______________District _____________State _____________