Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Karnataka - Subsection Section 61(2)(f) in Karnataka Land Revenue Act, 1964 (f)the distribution of land or allotment of land revenue on partition of any estate under this Act or any other law for the time being in force;