Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 399] [Entire Act] State of Nagaland - Subsection Section 399(4) in Nagaland Municipal Act, 2001 (4)A private market of which the licence has been suspended or cancelled as aforesaid, shall be closed with effect from such date, as may be specified in the order or suspension or cancellation.
