Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(4)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(4)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)No exit doorway shall be less than 100 centimetres in width. Doorway, shall be not less than 200 centimetres in height. Doorways for bathrooms, water closet or stores shall not be less than 75 centimetres.