Himachal Pradesh High Court
Asha Singh vs State Of H. P. & & Anr on 21 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
CWP No. 6588 of 2022
.
Decided on: 21.12.2022
Asha Singh ...Petitioner
Versus
State of H. P. & & Anr. ...Respondents
Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting? 1
For the Petitioner : Mr. Karan Singh Parmar, Advocate.
For the Respondents :Mr. Anup Rattan, A.G. with Mr. Rajat
Chauhan, Law Officer.
Tarlok Singh Chauhan, Judge (Oral)
Learned counsel for the petitioner states that he is under instructions not to press the instant petition. His statement is taken on record.
2. consequently, the instant petition is disposed of as not pressed, so also pending applications, if any.
(Tarlok Singh Chauhan)
Judge
(Virender Singh)
21st December, 2022 Judge
(sanjeev)
1
Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 22/12/2022 20:32:29 :::CIS