Section 459(xliv) in Civil Court Rules of the High Court of Judicature at Patna
(xliv)Applications under Sections 28(3), [29(3),] [Inserted by C.S. no. 46, dated 18.12.1973.] 32(3), 43(1), 47 and 48 of the Bihar Hindu Religious Trusts Act (Act I of 1951).