Section 56(5)(c) in The Central Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(5)(c) in The Central Goods and Services Tax Rules, 2017

(c)the complete address of the premises where goods are stored by him, including goods stored during transit along with the particulars of the stock stored therein.

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Union of India - Subsection

Section 56(5)(c) in The Central Goods and Services Tax Rules, 2017