Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana Infectious Diseases Act, 1950

(1)
(a)in a Municipal area, to the Executive Authority, or Health Officer, or to a Health or Sanitary Inspector;
(b)in any other area, to the Health Officer or to a Health or Sanitary Inspector, or to the village Headman; and