Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] Union of India - Subsection Section 43(2)(e) in The Sikh Gurdwaras Committee Election Rules, 1959 (e)if it does not bear any mark which it should have borne under the provisions of rule 19; or