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Madhya Pradesh High Court

Rampratap vs State Of M.P. on 1 December, 2025

1 CRA-797-2008 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 797 of 2008 (RAMPRATAP Vs STATE OF M.P. ) Dated : 01-12-2025 List this case before ensuing Lok Adalat, 2025.

(RAJESH KUMAR GUPTA ) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 12/2/2025 10:33:53 AM