Madhya Pradesh High Court
Rampratap vs State Of M.P. on 1 December, 2025
1 CRA-797-2008 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 797 of 2008 (RAMPRATAP Vs STATE OF M.P. ) Dated : 01-12-2025 List this case before ensuing Lok Adalat, 2025.
(RAJESH KUMAR GUPTA ) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 12/2/2025 10:33:53 AM