Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 38 in The Bihar School Examination Board Regulations, 1964

38.

Subject to any exceptions specially made, a Board servant shall begin to draw the pay and allowance attached to his tenure post with effect from the date he assumes the duties of the post and shall cease to draw them as soon as be ceases to discharge those duties.