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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Bottling of Foreign Liquor Rules, 1969

(2)Subject to a minimum of Rs. 500 (Rupees five hundred) a year or part thereof, the licence fee in case of a distiller or a vintner shall be lived at the following rates:
(a) Spirit or Wine-
  (i) Bottles of 750 mililitres Ten paise per bottle.
  (ii) Pint size of 375 mililitres Five paise per pint.
  (iii) Nip of 180 mililitres Two paise per nip.
  (iv) Bottles of capacity of less than180 mililitres as sample fordisposalas such. Two paise per bottle.