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[Cites 0, Cited by 0] [Section 16] [Entire Act]

UT Ladakh - Subsection

Section 16(4) in The University of Ladakh Act, 2018

(4)Subject to directions of the Syndicate, the Controller of Examinations of the Cluster University shall arrange all items of the examination work such as dispatch and transit of answer books and question papers, evaluation of answer scripts, tabulation of results, complaints against question papers set for the examinations, use of unfair means, publication and rechecking/re-evaluation of results and other related matters.