Section 57(2)(a) in The Jammu and Kashmir Development Act, 1970

[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(2)(a) in The Jammu and Kashmir Development Act, 1970

(a)In section 2-

(i)clause (e) shall omitted; and

(ii)clause (k) shall be substituted by the following clause, namely:-