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Securities Appellate Tribunal

Texmo Pipes And Products Ltd. vs Sebi on 29 July, 2024

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI

                                            Date: 29.07.2024

              Misc. Application No. 737 of 2023
                            And
              Misc. Application No. 738 of 2023
                            And
                   Appeal No. 646 of 2023


European American Investment Bank AG               ...Appellant

Versus

Securities and Exchange Board of India            ...Respondent

Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Yash Sutaria
and Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for
the Respondent.

                          WITH
             Misc. Application No. 750 of 2023
                           And
                  Appeal No. 689 of 2023
Arun Panchariya                                ...Appellant

Versus

Securities and Exchange Board of India            ...Respondent

Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Yash Sutaria
and Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for
the Respondent.

                          WITH
                   Appeal No. 873 of 2023

Arun Panchariya                                    ...Appellant

Versus

Securities and Exchange Board of India            ...Respondent
                                 2




Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Yash Sutaria
and Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for
the Respondent.


                          WITH
             Misc. Application No. 1341 of 2023
                            And
                   Appeal No. 922 of 2023

Texmo Pipes and Products Ltd.                     ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent

Mr. Sumit Garg, Advocate with Mr. Prateek Jain, Advocate for
the Appellant.

Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Yash Sutaria
and Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for
the Respondent.

                           AND
             Misc. Application No. 1720 of 2023
                            And
                   Appeal No. 102 of 2024

Sanjay Kumar Agrawal                              ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Sumit Garg, Advocate with Mr. Prateek Jain, Advocate for
the Appellant.

Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Yash Sutaria
and Mr. Tushar Bansode, Advocates i/b. M/s. K. Ashar & Co. for
the Respondent.
                                          3


ORDER:

1. By consent, call on August 22, 2024.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member PRERNA Digitally signed 29.07.2024 MANISH by PRERNA MANISH KHARE PK KHARE Date: 2024.07.31 12:14:01 +05'30'