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Bombay High Court

Sunil Yadavrao Beedkar vs The Divisional Commissioner, ... on 7 July, 2020

Equivalent citations: AIRONLINE 2020 BOM 850

Bench: T.V. Nalawade, Shrikant D. Kulkarni

                                                                   929-crwp-66-20
                                     1
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                CRIMINAL WRIT PETITION NO. 66 OF 2020

 Sunil Yadavrao Beedkar                           ... Petitioner.
          Versus
 The Divisional Commissioner,
 Aurangabad and others.                           ... Respondents.
                                     ....
 Mr. S.G. Magre , Advocate for the Petitioner.
 Mr. A.V. Deshmukh, A.P.P. for Respondent Nos.1 to 4.
                                     ....

                               CORAM : T.V. NALAWADE &
                                       SHRIKANT D. KULKARNI, JJ.
                               DATED :      7th JULY, 2020

 OPERATIVE ORDER :

 .        The petition is allowed.

2. The order made by the Sub Divisional Magistrate, Jalgaon and also the appellate authority of externment against the petitioner is hereby quashed and set aside.

3. Rule is made absolute in those terms.

4. Copy of operative order is allowed to both side

5. Reasons to follow.




 ( SHRIKANT D. KULKARNI )                           ( T.V. NALAWADE )
         JUDGE                                             JUDGE
 SPR


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