Bombay High Court
Sunil Yadavrao Beedkar vs The Divisional Commissioner, ... on 7 July, 2020
Equivalent citations: AIRONLINE 2020 BOM 850
Bench: T.V. Nalawade, Shrikant D. Kulkarni
929-crwp-66-20
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO. 66 OF 2020
Sunil Yadavrao Beedkar ... Petitioner.
Versus
The Divisional Commissioner,
Aurangabad and others. ... Respondents.
....
Mr. S.G. Magre , Advocate for the Petitioner.
Mr. A.V. Deshmukh, A.P.P. for Respondent Nos.1 to 4.
....
CORAM : T.V. NALAWADE &
SHRIKANT D. KULKARNI, JJ.
DATED : 7th JULY, 2020 OPERATIVE ORDER : . The petition is allowed.
2. The order made by the Sub Divisional Magistrate, Jalgaon and also the appellate authority of externment against the petitioner is hereby quashed and set aside.
3. Rule is made absolute in those terms.
4. Copy of operative order is allowed to both side
5. Reasons to follow.
( SHRIKANT D. KULKARNI ) ( T.V. NALAWADE )
JUDGE JUDGE
SPR
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