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State of Rajasthan - Section

Section 10 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

10. Contravention of conditions of licence.

- No [licensee] [Substituted by S.O. 217, dated 17.3.87] or his agent or servant or any other person acting on his behalf shall contravene any of the terms and conditions of the licence.