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Union of India - Section

Section 10H in The Export (Quality Control And Inspection) Act, 1963

10H. Option to pay fine in lieu of confiscation. [Inserted by Act 40 of 1984, Section 5 (w.e.f. 2.7.1984)]

Whenever confiscation of any commodity is authorised by this Act, the officer adjudging it shall, without prejudice to the provisions of the proviso to section 10G, give to the owner of the commodity an option to pay in lieu of confiscation such fine not exceeding the value of the commodity.]