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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(3)The height of a building shall not exceed seven metres. The height of a building referred to in this sub-rule shall be reckoned from the general ground level of the site and shall be measured at every point of the ground. The top floor shall be with slopped roof with specification as provided under rule 10:[Provided that in a tea factory, the height of the building, shall not exceed thirteen metres and the total height of the building including the Chimney, shall not exceed fifteen metres, from the general ground level.] [Inserted by G.O. Ms. No. 156, Municipal Administration and Water Supply Department (MAI), dated 8th November 2002.]