Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(3) in The Kerala General Sales Tax Act, 1963 (3)All officers and persons employed for the execution of this Act shall observed and follow the orders, instructions and directions of the officer's superior to them:
