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[Cites 0, Cited by 0] [Section 167] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 167(b) in Arunachal Pradesh Municipal Act, 2007

(b)consider and approve the undertaking of any project relating to urban environmental infrastructure or services by a company, or firm, or society, or body corporate in terms of a private sector participation agreement or jointly with any such agency, and