Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Cotton Cloth Act, 1918 5. Appointment of Advisory Committees. Where a Controller is appointed in exercise of the power conferred by section 3, the 1 State Government] shall appoint a Committee consisting of such number of persons having knowledge of
