Section 14(2)(iv) in The Vegetable Oil Products Control Order, 1947

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Union of India - Subsection

Section 14(2)(iv) in The Vegetable Oil Products Control Order, 1947

(iv)where any vitamin or permissible colouring or flavouring agent has been added in the product, a declaration to the effect that it contains the relevant vitamin, permissible colouring or flavouring agent, as the case may be:

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Union of India - Subsection

Section 14(2)(iv) in The Vegetable Oil Products Control Order, 1947