Section 78 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
78. Deposits.
- Deposits may be received by the Panchayat Samiti or the Zila Parishad either in cash or in interest-bearing securities on the following account:-(i)security money of cashiers and store-keeper s for their handling cash or stores,(ii)earnest money of the intending tenders;(iii)security money of contractors for fulfillment of their contract, and(iv)other deposits for sums which cannot be brought to account under any revenue head.
