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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 21(r) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(r)to perform such other functions for effective implementation of the Act and these rules as may be delegated to the Town Vending Committee by the local authority and by the Government.