Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(c) in Assam Tribal Development Authority Act, 1983

(c)All Plains Tribal M.L.As. and M.Ps. of the State representing the area in which the Act is applicable.