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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3B(4) in The M.P. Sugarcane (Purchase Tax) Act, 1961

(4)[ Any tax payable under this Act, if not paid by the last date prescribed for payment thereof shall carry interest from such date till the date of payment at such rate as the State Government may, from time to time, by notification, specify and different rates may be specified for different periods] [Substituted by M.P. Act No. 33 of 1974.],