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Bombay High Court

Dr. D. L. Karad vs Rudra Industrial Services And Anr on 6 June, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                    Board Sr.No.:-44

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6235 OF 2023

 Dr. D. L. Karad                             ....PETITIONER
             V/S
 Rudra Industrial Services And Ors         ....RESPONDENT

WITH WRIT PETITION NO. 6238 OF 2023 Dr. D. L. Karad ....PETITIONER V/S Shree Sai Labour Services And Ors ....RESPONDENT WITH WRIT PETITION NO. 6236 OF 2023 Dr. D. L. Karad ....PETITIONER V/S Rudra Industrial Services And Anr ....RESPONDENT WITH WRIT PETITION NO. 6237 OF 2023 Dr. D. L .karad ....PETITIONER V/S Shree Sai Labour Services And Anr ....RESPONDENT Mr. Bhavesh Parmar a/w Mr. Rajesh Sahani, Mr. Vivekanand Akshali & Ms. Reshma Nair i/b Mr. Devmani Shukla for Petitioner Page 1/2 ::: Uploaded on - 07/06/2023 ::: Downloaded on - 07/06/2023 23:05:06 ::: Mrs. N.R. Patankar a/w Mr. P.M. Jadhav for R.No.2 Mr. Mayuresh Nagle Adv. for Res.No.1 Mr. K.S. Thorat,AGP for State for Res.No.3 CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 6th June, 2023 P.C. :

S. O. to 19/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 07/06/2023 ::: Downloaded on - 07/06/2023 23:05:06 :::