Delhi High Court - Orders
Capital Maintenance Corporation vs The State (Govt. Of Nct Of Delhi) & Ors on 1 February, 2023
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3991/2018
CAPITAL MAINTENANCE CORPORATION ..... Petitioner
Through: (Appearance not given)
versus
THE STATE (GOVT. OF NCT OF DELHI) & ORS. ..... Respondents
Through: Mr. Raj Kumar, APP for the State
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 01.02.2023
1. Learned proxy counsel appears for the petitioner and states that no reply has been filed for the last three years by respondent Nos. 2 & 3. Last opportunity is granted.
2. None appears for the respondents.
3. List on 14th August, 2023.
4. Order be uploaded on website of this Court.
ANISH DAYAL, J FEBRUARY 1, 2023/tp Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:04.02.2023 13:58:38