Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Bengal Presidency - Section Section 3 in Bengal Money-Lenders Act, 1933 (3)It shall come into force on such date3 as the 4[State Government] may, by notification in the 5[Official Gazette], appoint.
