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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(g) in The Mumbai Municipal Corporation Act, 1888

(g)[ "Education Officer" means the Municipal Education Officer appointed under Section 76A and includes an acting Municipal Education Officer appointed under Section 85] [Clause (g) was inserted by Bombay 48 of 1950, Section 2(3).];