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[Cites 0, Cited by 0] [Section 166A(1)] [Section 166A] [Entire Act]

State of Gujarat - Subsection

Section 166A(1)(d) in The Gujarat Provincial Municipal Corporations Act, 1949

(d)to alter, amend, repair or renovate any purification plant, existing drains, apparatus, plant-fitting or article used in connection with any municipal or private drain.]