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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Co-Operative Societies Act, 1964

(1)[An application for the registration of a society] [Substituted by Ibid.] shall be made to the Registrar in such form and with such particulars as may, from time to time, be specified by the Registrar.