Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(2) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 (2)The seal shall be affixed only by the order of the council or when the council is not in session by the order of the president.
