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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006

(1)An appeal against an order served under these rules shall lie-
(a)if the order is served by an Electrical Inspector, to the Chief Electrical Inspector;
(b)if the order is served by a Chief Electrical Inspector, to the Central Government.